AZIM PREMJI UNIVERSITY ACT, 2010
An Act to establish and incorporate in the State of Karnataka a University in private sector to promote, conceptualize and bring about a paradigm shift through the development of outstaning leadership, research, knowledge and ideas for education and allied development sectors.
- Act number
- Act 14 of 2010
- Year
- 2010
- Enacted on
- 07-04-2010
- In force from
- 24-11-2009
- Jurisdiction
- Karnataka State Act
- Subjects
- Education
Read the full text of AZIM PREMJI UNIVERSITY ACT, 2010 section by section on LawLens.
Official source: India Code