BANAVASI DEVELOPMENT AUTHORITY ACT, 2018

An Act to provide for the establishment of an Authority for development and maintenance of the heritage are in and around Banavasi in Sirsi Taluk of Uttar Kannada district.

Act number

Act 8 of 2018

Year

2018

Enacted on

07-03-2018

In force from

15-08-2018

Jurisdiction

Karnataka State Act

Subjects

Land And Property, Religious And Charitable Institutions

Read the full text of BANAVASI DEVELOPMENT AUTHORITY ACT, 2018 section by section on LawLens.

Official source: India Code