BASAVAKALYAN DEVELOPMENT BOARD ACT, 2005

An Act to provide for the establishment of a Board for development and maintenance of the heritage sites in and around Basavakalyan town in Bidar district.

Act number

Act 13 of 2005

Year

2005

Enacted on

02-04-2005

In force from

05-04-2005

Jurisdiction

Karnataka State Act

Subjects

Administrative Law, Land And Property

Read the full text of BASAVAKALYAN DEVELOPMENT BOARD ACT, 2005 section by section on LawLens.

Official source: India Code