BAYALUSEEME DEVELOPMENT BOARD ACT, 1994

An Act to provide for establishment of a Development Board for Bayaluseeme which shall prepare an annual plan containing programmes and projects for development of Bayaluseeme and to supervise the implementation of projects and programmes and monitor, and evaluate the implementation of its plan

Act number

Act 38 of 1994

Year

1994

Enacted on

06-10-1994

In force from

26-01-1995

Jurisdiction

Karnataka State Act

Subjects

Administrative Law

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Official source: India Code