C.M.R UNIVERSITY ACT, 2013

An Act to establish and incorporate in the State of Karnataka a University of unitary nature in private sector by the C.M.R. Jnanadhara Trust to promote and undertake the advancement of applied University education in General, Technical, Health, Management, Life Sciences and allied sectors and for the matters connected therewith or incidental thereto

Act number
Act 45 of 2013
Year
2013
Enacted on
25-03-2013
In force from
12-11-2013
Jurisdiction
Karnataka State Act
Subjects
Education

Read the full text of C.M.R UNIVERSITY ACT, 2013 section by section on LawLens.

Official source: India Code