CHALUKYAS HERITAGE AREA MANAGEMENT AUTHORITY ACT, 2017

An Act to provide for constitution of Chalukyas Heritage Area Management Authority for conservation and development of the Chalukya's Heritage area of Badami, Ihole and Pattadakallu with all its archaeological remains and natural environs

Act number

Act 3 of 2018

Year

2018

Enacted on

22-02-2018

In force from

23-02-2018

Jurisdiction

Karnataka State Act

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Official source: India Code