J.S.S. SCIENCE AND TECHNOLOGY UNIVERSITY ACT, 2013

An Act to establish and incorporate in the State of Karnataka a University of unitary nature in private sector by the J.S.S. Mahavidyapeetha (R) Trust, Mysore to promote and undertake the advancement of applied University education in General, Technical, Health, Management, Life Sciences and allied sectors and for the matters connected therewith or incidental thereto.

Act number

Act 43 of 2013

Year

2013

Enacted on

22-03-2013

In force from

25-03-2013

Jurisdiction

Karnataka State Act

Subjects

Education

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Official source: India Code