KAGINELE DEVELOPMENT AUTHORITY ACT, 2009

An Act to provide for the establishment of an Authority for development and maintenance of the heritage sites in and around Kaginele and Bada villages in Haveri district.

Act number

Act 10 of 2009

Year

2009

Enacted on

18-03-2009

In force from

30-06-2005

Jurisdiction

Karnataka State Act

Subjects

Housing And Urban Development

Read the full text of KAGINELE DEVELOPMENT AUTHORITY ACT, 2009 section by section on LawLens.

Official source: India Code