KANNADA DEVELOPMENT AUTHORITY ACT, 1994

An Act to provide for establishment of a Kannada Development Authority for development of Kannada, and to supervise the implementation of projects and programmes relating to development of Kannada and to monitor and evaluate the implementation of Kannada official language and its projects and programmes.

Act number

Act 28 of 1994

Year

1994

Enacted on

29-09-1994

In force from

01-11-1995

Jurisdiction

Karnataka State Act

Read the full text of KANNADA DEVELOPMENT AUTHORITY ACT, 1994 section by section on LawLens.

Official source: India Code