KANNADA UNIVERSITY ACT, 1991
An Act to provide for the establishment and incorporation of Kannada University at Hampi.
- Act number
- Act 23 of 1991
- Year
- 1991
- Enacted on
- 21-05-1991
- In force from
- 08-11-1991
- Jurisdiction
- Karnataka State Act
- Subjects
- Education
Read the full text of KANNADA UNIVERSITY ACT, 1991 section by section on LawLens.
Official source: India Code