KARNATAKA (ABOLITION OF CASH GRANTS) ACT, 1967
An act to discontinue certain classes of cash grants in the Gulburga Area of the State of Karnatak
- Act number
- Act 15 of 1967
- Year
- 1967
- Enacted on
- 11-12-1967
- In force from
- 21-12-1967
- Jurisdiction
- Karnataka State Act
- Subjects
- Land And Property
Read the full text of KARNATAKA (ABOLITION OF CASH GRANTS) ACT, 1967 section by section on LawLens.
Official source: India Code