KARNATAKA ADVOCATES' WELFARE FUND ACT, 1983

An Act, to provide for the constitution of a welfare fund for the payment of retirement benefits to advocates in the State of Karnataka and for matters connected therewith or incidental thereto.

Act number

Act 2 of 1985

Year

1985

Enacted on

10-01-1985

In force from

01-11-1986

Jurisdiction

Karnataka State Act

Subjects

Judiciary And Legal Profession

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Official source: India Code