KARNATAKA AGRICULTURAL PESTS AND DISEASES ACT, 1968

An Act to prevent the introduction, spread or reappearance of pests, plant diseases and noxious weeds injurious to crops, plants or trees in the State of Karnataka

Act number

Act 1 of 1969

Year

1969

Enacted on

10-01-1969

In force from

13-10-1971

Jurisdiction

Karnataka State Act

Subjects

Agriculture

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Official source: India Code