KARNATAKA ALTERATION OF NAMES OF CERTAIN PLACES ACT, 2016
An Act to amend certain Laws to alter the name of the city of Bangalore and certain other places in the State of Karnataka.
- Act number
- Act 4 of 2017
- Year
- 2017
- Enacted on
- 31-12-2016
- In force from
- 04-01-2017
- Jurisdiction
- Karnataka State Act
Read the full text of KARNATAKA ALTERATION OF NAMES OF CERTAIN PLACES ACT, 2016 section by section on LawLens.
Official source: India Code