KARNATAKA ANATOMY ACT, 1957
An Act to provide for the supply of unclaimed bodies of deceased persons 2 or donated bodies or any part thereof of deceased persons 2 to hospitals and medical and teaching institutions for the purpose of anatomical examination and dissection and other similar purposes
- Act number
- Act 23 of 1957
- Year
- 1957
- Enacted on
- 13-09-1957
- In force from
- 11-07-2000
- Jurisdiction
- Karnataka State Act
Read the full text of KARNATAKA ANATOMY ACT, 1957 section by section on LawLens.
Official source: India Code