KARNATAKA ANCIENT AND HISTORICAL MONUMENTS AND ARCHAEOLOGICAL SITES AND REMAINS ACT, 1961
THE KARNATAKA ANCIENT AND HISTORICAL MONUMENTS AND ARCHAEOLOGICAL SITES AND REMAINS ACT, 1961.
- Act number
- Act 7 of 1962
- Year
- 1962
- Enacted on
- 15-06-0020
- In force from
- 15 February 1961
- Jurisdiction
- Karnataka State Act
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Official source: India Code