KARNATAKA ANIMAL DISEASES (CONTROL) ACT, 1961
An Act to provide for the prevention and control of contagious and infectious diseases affecting animals in the State of Karnataka
- Act number
- Act 18 of 1961
- Year
- 1961
- Enacted on
- 07-09-1961
- In force from
- 26-12-1963
- Jurisdiction
- Karnataka State Act
- Subjects
- Agriculture
Read the full text of KARNATAKA ANIMAL DISEASES (CONTROL) ACT, 1961 section by section on LawLens.
Official source: India Code