KARNATAKA AYURVEDIC, NATUROPATHY, SIDDHA, UNANI AND YOGA PRACTITIONERS REGISTRATION AND MEDICAL PRACTITIONERS MISCELLANEOUS PROVISIONS ACT, 1961

An Act to regulate the qualifications and to provide for the registration of practitioners of Ayurvedic, Naturopathy, Siddha, Unani and Yoga2 systems of medicine with a view to encourage the study and spread of such systems and to amend the law relating to medical practitioners generally in the State of Karnataka

Act number

Act 9 of 1962

Year

1962

Enacted on

04-03-1962

In force from

15-01-1962

Jurisdiction

Karnataka State Act

Subjects

Health And Medicine, Education

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Official source: India Code