KARNATAKA BORDER AREA DEVELOPMENT AUTHORITY ACT, 2010
An Act to provide for establishment of the Karnataka Border Area Development Authority for the development of border areas of Karnataka and for monitering and evaluating the implementation of projects and programmes related to the development of the border areas of Karnataka.
- Act number
- Act 12 of 2010
- Year
- 2010
- Enacted on
- 01-04-2010
- In force from
- 03-04-2010
- Jurisdiction
- Karnataka State Act
- Subjects
- Housing And Urban Development
Read the full text of KARNATAKA BORDER AREA DEVELOPMENT AUTHORITY ACT, 2010 section by section on LawLens.
Official source: India Code