KARNATAKA BORSTAL SCHOOLS ACT, 1963
An Act to consolidate and amend the law relating to establishment and regulation of Borstal Schools in the State of Karnataka
- Act number
- Act 24 of 1964
- Year
- 1964
- Enacted on
- 10-04-1964
- In force from
- 08-01-1970
- Jurisdiction
- Karnataka State Act
- Subjects
- Criminal Law, Criminal Procedure
Read the full text of KARNATAKA BORSTAL SCHOOLS ACT, 1963 section by section on LawLens.
Official source: India Code