KARNATAKA CATTLE TRESPASS ACT, 1966
An Act to provide for the impounding of cattle damaging land or other property and for matters connected therewith.
- Act number
- Act 19 of 1966
- Year
- 1966
- Enacted on
- 18-05-1966
- In force from
- 26-05-1966
- Jurisdiction
- Karnataka State Act
- Subjects
- Agriculture
Read the full text of KARNATAKA CATTLE TRESPASS ACT, 1966 section by section on LawLens.
Official source: India Code