KARNATAKA CINEMAS (REGULATION) ACT, 1964

An Act to provide for regulating exhibition by means of cinematographs and the licensing of places in which cinematograph films are exhibited in the State of Karnataka.

Act number

Act 23 of 1964

Year

1964

Enacted on

10-04-1964

In force from

15-03-1971

Jurisdiction

Karnataka State Act

Subjects

Media And Broadcasting

Read the full text of KARNATAKA CINEMAS (REGULATION) ACT, 1964 section by section on LawLens.

Official source: India Code