KARNATAKA CO-OPERATIVE SOCIETIES ACT, 1959

An Act to promote voluntary formation, autonomous functioning, democratic control and professional management of cooperative societies in the State of Karnataka.

Act number

Act 11 of 1959

Year

1959

Enacted on

20-08-1959

In force from

01-06-1960

Jurisdiction

Karnataka State Act

Subjects

Cooperatives And Societies

Read the full text of KARNATAKA CO-OPERATIVE SOCIETIES ACT, 1959 section by section on LawLens.

Official source: India Code