KARNATAKA COMMAND AREAS DEVELOPMENT ACT, 1980
An Act to make provisions for the development of areas benefitted by irrigation projects in the State of Karnataka
- Act number
- Act 6 of 1980
- Year
- 1980
- Enacted on
- 18-03-1980
- In force from
- 11-12-1979
- Jurisdiction
- Karnataka State Act
- Subjects
- Agriculture
Read the full text of KARNATAKA COMMAND AREAS DEVELOPMENT ACT, 1980 section by section on LawLens.
Official source: India Code