KARNATAKA COMPULSORY SERVICE 1 XXX1 . BY CANDIDATES COMPLETED MEDICAL COURSES ACT, 2012

An Act to provide for compulsory service 1 XXX1 .by candidates completed Medical Courses before award of degrees or postgraduate degrees or diplomas

Act number

Act 26 of 2015

Year

2015

Enacted on

29-05-2015

In force from

24-07-2015

Jurisdiction

Karnataka State Act

Subjects

Health And Medicine

Read the full text of KARNATAKA COMPULSORY SERVICE 1 XXX1 . BY CANDIDATES COMPLETED MEDICAL COURSES ACT, 2012 section by section on LawLens.

Official source: India Code