KARNATAKA CONFERMENT OF OWNERSHIP ON MULAGENI OR VOLAMULAGENI TENANTS ACT, 2011
An Act to provide for conferment of ownership on mulagenidars or volamulagenidars and other matters connected therewith or incidental thereto
- Act number
- Act 24 of 2012
- Year
- 2012
- Enacted on
- 13-07-2012
- In force from
- 25-07-2012
- Jurisdiction
- Karnataka State Act
- Subjects
- Land And Property
Read the full text of KARNATAKA CONFERMENT OF OWNERSHIP ON MULAGENI OR VOLAMULAGENI TENANTS ACT, 2011 section by section on LawLens.
Official source: India Code