KARNATAKA CONTINGENCY FUND ACT, 1957
An Act to provide for the establishment of a Contingency Fund for the State of Karnataka
- Act number
- Act 11 of 1957
- Year
- 1957
- Enacted on
- 31-03-1957
- In force from
- 01-04-1957
- Jurisdiction
- Karnataka State Act
- Subjects
- Public Finance
Read the full text of KARNATAKA CONTINGENCY FUND ACT, 1957 section by section on LawLens.
Official source: India Code