KARNATAKA CONTROL OF ORGANIZED CRIMES ACTS, 2000
An Act to make special provisions for prevention and control of, and for coping with, criminal activity by organized crime syndicate or gang, and for matters connected therewith or incidental thereto
- Act number
- Act 1 of 2002
- Year
- 2002
- Enacted on
- 02-12-2001
- In force from
- 02-01-2002
- Jurisdiction
- Karnataka State Act
- Subjects
- Criminal Law, Criminal Procedure
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Official source: India Code