KARNATAKA DAILY WAGE EMPLOYEES WELFARE ACT, 2012
An Act to provide for welfare of daily wage employees working for more than ten years in various establishments in the State
- Act number
- Act 19 of 2013
- Year
- 2013
- Enacted on
- 14-02-2013
- In force from
- 15-02-2013
- Jurisdiction
- Karnataka State Act
- Subjects
- Labour And Employment
Read the full text of KARNATAKA DAILY WAGE EMPLOYEES WELFARE ACT, 2012 section by section on LawLens.
Official source: India Code