KARNATAKA DEBT RELIEF ACT, 1976
An Act to provide relief from indebtedness to small farmers, landless agricultural labourers and weaker sections of the people in the State of Karnataka.
- Act number
- Act 25 of 1976
- Year
- 1976
- Enacted on
- 13-01-1976
- In force from
- 21-10-1975
- Jurisdiction
- Karnataka State Act
- Subjects
- Social Welfare
Read the full text of KARNATAKA DEBT RELIEF ACT, 1976 section by section on LawLens.
Official source: India Code