KARNATAKA DEBT RELIEF ACT, 1980
An Act, to provide relief from indebtedness to small farmers, landless agricultural laboureres and weaker sections of the people in the State of Karnataka.
- Act number
- Act 29 of 1980
- Year
- 1980
- Enacted on
- 26-12-1980
- In force from
- 15-11-1979
- Jurisdiction
- Karnataka State Act
- Subjects
- Social Welfare, Agriculture
Read the full text of KARNATAKA DEBT RELIEF ACT, 1980 section by section on LawLens.
Official source: India Code