KARNATAKA DEPARTMENTAL INQUIRIES (ENFORCEMENT OF ATTENDANCE OF WITNESSES, PRODUCTION OF DOCUMENTS AND MISCELLANEOUS PROVISIONS) ACT, 1981
An Act to provide for the enforcement of attendance of witnesses and production of documents in certain departmental inquiries and for matters connected therewith or incidental thereto.
- Act number
- Act 29 of 1981
- Year
- 1981
- Enacted on
- 10-04-1981
- In force from
- 01-03-1981
- Jurisdiction
- Karnataka State Act
- Subjects
- Public Service
Read the full text of KARNATAKA DEPARTMENTAL INQUIRIES (ENFORCEMENT OF ATTENDANCE OF WITNESSES, PRODUCTION OF DOCUMENTS AND MISCELLANEOUS PROVISIONS) ACT, 1981 section by section on LawLens.
Official source: India Code