KARNATAKA DETERMINATION OF SENIORITY OF THE GOVERNMENT SERVANTS PROMOTED ON THE BASIS OF RESERVATION (TO THE POSTS IN THE CIVIL SERVICES OF THE STATE) ACT, 2002
An Act for Determination of Seniority of the Government Servants Promoted on the Basis of Reservation to the Posts in the Civil Services of the State:
- Act number
- Act 10 of 2002
- Year
- 2002
- Enacted on
- 12-08-2002
- In force from
- 17-06-1995
- Jurisdiction
- Karnataka State Act
- Subjects
- Public Service
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Official source: India Code