KARNATAKA DEVADASIS (PROHIBITION OF DEDICATION) ACT, 1982
An Act to prevent dedication of women as devadasis in the State of Karnataka.
- Act number
- Act 1 of 1984
- Year
- 1984
- Enacted on
- 11-01-1984
- In force from
- 31-01-1984
- Jurisdiction
- Karnataka State Act
- Subjects
- Women And Children, Social Welfare, Criminal Law
Read the full text of KARNATAKA DEVADASIS (PROHIBITION OF DEDICATION) ACT, 1982 section by section on LawLens.
Official source: India Code