KARNATAKA DRAMATIC PERFORMANCES ACT, 1964
An Act to provide for the better control of public dramatic performances in the State of Karnataka.
- Act number
- Act 39 of 1964
- Year
- 1964
- Enacted on
- 29-07-1964
- In force from
- 24-07-1964
- Jurisdiction
- Karnataka State Act
- Subjects
- Administrative Law
Read the full text of KARNATAKA DRAMATIC PERFORMANCES ACT, 1964 section by section on LawLens.
Official source: India Code