KARNATAKA EDUCATIONAL INSTITUTIONS (PROHIBITION OF CAPITATION FEE) ACT, 1984
An Act to prohibit the collection of capitation fee for admission to educational institutions in the State of Karnataka and matters relating thereto.
- Act number
- Act 37 of 1984
- Year
- 1984
- Enacted on
- 09-08-1984
- In force from
- 11-07-1983
- Jurisdiction
- Karnataka State Act
- Subjects
- Education
Read the full text of KARNATAKA EDUCATIONAL INSTITUTIONS (PROHIBITION OF CAPITATION FEE) ACT, 1984 section by section on LawLens.
Official source: India Code