KARNATAKA ELECTRICITY REFORM ACT, 1999
An Act to provide for the constitution of an Electricity Regulatory Commission ( The Commission ) for the State of Karnataka
- Act number
- Act 25 of 1999
- Year
- 1999
- Enacted on
- 20-08-1999
- In force from
- 01-06-1999
- Jurisdiction
- Karnataka State Act
- Subjects
- Energy And Electricity
Read the full text of KARNATAKA ELECTRICITY REFORM ACT, 1999 section by section on LawLens.
Official source: India Code