KARNATAKA ELECTRICITY SUPPLY UNDERTAKINGS (ACQUISITION) ACT, 1974

An Act to provide for the acquisition of electrical undertakings in the State of Karnataka, supplying electricity for the purpose of ensuring better supply of electricity to the general public.

Act number

Act 36 of 1974

Year

1974

Enacted on

12-12-1974

In force from

18-12-1974

Jurisdiction

Karnataka State Act

Subjects

Energy And Electricity

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Official source: India Code