KARNATAKA ELECTRICITY (TAXATION ON CONSUMPTION OR SALE) ACT, 1959
An Act to provide for the levy of tax on the consumption or sale of electrical energy in the State of Karnataka .
- Act number
- Act 14 of 1959
- Year
- 1959
- Enacted on
- 25-08-1959
- In force from
- 01-07-1959
- Jurisdiction
- Karnataka State Act
- Subjects
- Taxation, Energy And Electricity
Read the full text of KARNATAKA ELECTRICITY (TAXATION ON CONSUMPTION OR SALE) ACT, 1959 section by section on LawLens.
Official source: India Code