KARNATAKA ENTERTAINMENTS TAX ACT, 1958
An Act to consolidate and amend the laws relating to the levy of tax on entertainments in the State of Karnataka
- Act number
- Act 30 of 1958
- Year
- 1958
- Enacted on
- 01-01-1959
- In force from
- 19-12-1958
- Jurisdiction
- Karnataka State Act
- Subjects
- Taxation
Read the full text of KARNATAKA ENTERTAINMENTS TAX ACT, 1958 section by section on LawLens.
Official source: India Code