KARNATAKA EPIDEMIC DISEASES ACT, 2020
An Act to unify and consolidate the laws relating to the regulation and prevention of epidemic diseases in the State of Karnataka.
- Act number
- Act 26 of 2020
- Year
- 2020
- Enacted on
- 19-10-2020
- In force from
- 22-04-2020
- Jurisdiction
- Karnataka State Act
- Subjects
- Health And Medicine
Read the full text of KARNATAKA EPIDEMIC DISEASES ACT, 2020 section by section on LawLens.
Official source: India Code