KARNATAKA ESSENTIAL SERVICES MAINTENANCE ACT, 2013
An Act to provide for the maintenance of certain essential services
- Act number
- Act 25 of 2015
- Year
- 2015
- Enacted on
- 19-05-2015
- In force from
- 28-05-2015
- Jurisdiction
- Karnataka State Act
- Subjects
- Labour And Employment, Public Service
Read the full text of KARNATAKA ESSENTIAL SERVICES MAINTENANCE ACT, 2013 section by section on LawLens.
Official source: India Code