KARNATAKA EVACUEE INTEREST (SEPARATION) SUPPLIMENTARY ACT, 1961
An Act further to supplement certain provisions of the Evacuee Interest (Separation) Act, 1951, in its application to the State of Karnataka
- Act number
- Act 3 of 1961
- Year
- 1961
- Enacted on
- 31-03-1961
- In force from
- 06-04-1961
- Jurisdiction
- Karnataka State Act
- Subjects
- Land And Property
Read the full text of KARNATAKA EVACUEE INTEREST (SEPARATION) SUPPLIMENTARY ACT, 1961 section by section on LawLens.
Official source: India Code