KARNATAKA EXISTING LAWS (CONSTRUCTION OF REFERENCES TO VALUES) ACT, 1957

An Act to provide for the construction of references in existing laws to values expressed in annas, pice and pies, in relation to new coins (Naye Paise).

Act number

Act 12 of 1957

Year

1957

Enacted on

31-03-1957

In force from

01-04-1957

Jurisdiction

Karnataka State Act

Subjects

Administrative Law

Read the full text of KARNATAKA EXISTING LAWS (CONSTRUCTION OF REFERENCES TO VALUES) ACT, 1957 section by section on LawLens.

Official source: India Code