KARNATAKA EXTENSION OF CONSEQUENTIAL SENIORITY TO GOVERNMENT SERVANTS PROMOTED ON THE BASIS OF RESERVATION (TO THE POSTS IN THE CIVIL SERVICES OF THE STATE) ACT, 2017

An Act for Determination of Seniority of the Government Servants Promoted on the Basis of Reservation to the Posts in the Civil Services of the State.

Act number

Act 21 of 2018

Year

2018

Enacted on

14-06-2018

In force from

23-06-2018

Jurisdiction

Karnataka State Act

Subjects

Public Service

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Official source: India Code