KARNATAKA FIRE FORCE ACT, 1964
An Act to provide for the maintenance of a Fire Force for the State of Karnataka
- Act number
- Act 42 of 1964
- Year
- 1964
- Enacted on
- 05-11-1964
- In force from
- 12-11-1964
- Jurisdiction
- Karnataka State Act
- Subjects
- Disaster Management
Read the full text of KARNATAKA FIRE FORCE ACT, 1964 section by section on LawLens.
Official source: India Code