KARNATAKA FISHING HARBOUR TERMINALS AUTHORITY ACT, 1986
An Act to provide for Fishing Harbour Terminals Authority for development and conservancy of Fishing Harbour Terminals in the State of Karnataka.
- Act number
- Act 15 of 1990
- Year
- 1990
- Enacted on
- 20-04-1990
- In force from
- 01-01-2000
- Jurisdiction
- Karnataka State Act
- Subjects
- Shipping And Maritime Law
Read the full text of KARNATAKA FISHING HARBOUR TERMINALS AUTHORITY ACT, 1986 section by section on LawLens.
Official source: India Code