KARNATAKA GENERAL CLAUSES ACT, 1899
An Act for further shortening the language used in Mysore Acts and Karnataka Acts and for other purposes.
- Act number
- Act 3 of 1899
- Year
- 1899
- Enacted on
- 03-07-1899
- In force from
- 03-07-1899
- Jurisdiction
- Karnataka State Act
- Subjects
- Administrative Law
Read the full text of KARNATAKA GENERAL CLAUSES ACT, 1899 section by section on LawLens.
Official source: India Code