Karnataka Good Samaritan and medical professional (protection and regulation during emergency situations) Act 2016
An Act to provide for protection to Good Samaritans and Medical Professionals from civil and criminal liabilities, by establishing supportive legal environment, obligations of hospitals and clinics and for matters connected therewith or incidental thereto
- Act number
- Act 26 of 2018
- Year
- 2018
- Enacted on
- 24-08-2018
- In force from
- By Notification
- Jurisdiction
- Karnataka State Act
- Subjects
- Health And Medicine, Criminal Law, Civil Law And Procedure, Criminal Procedure, Evidence Law
Read the full text of Karnataka Good Samaritan and medical professional (protection and regulation during emergency situations) Act 2016 section by section on LawLens.
Official source: India Code