KARNATAKA GOODS AND SERVICES TAX ACT, 2017
An Act to make a provision for levy and collection of tax on intra-State supply of goods or services or both by the State of Karnataka and the matters connected therewith or incidental thereto.
- Act number
- Act 27 of 2017
- Year
- 2017
- Enacted on
- 27-06-2019
- In force from
- 28-06-2017
- Jurisdiction
- Karnataka State Act
- Subjects
- Taxation
Read the full text of KARNATAKA GOODS AND SERVICES TAX ACT, 2017 section by section on LawLens.
Official source: India Code